Citation Codes Equivalent Citations citation codes Case Number Crl.MC 2048/2024 Disposition allowed Attorney(S) Judges JUSTICE A. BADHARUDEEN Acts SECTION 15 PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT Section 482 of the Code of Criminal Procedure Section 292 of the Indian Penal Code, provisions of section 67, section 67A and this section See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account