Citation Codes Equivalent Citations citation codes Case Number OA/120/2021 Disposition allowed Acts Provisions of Section 19(20) of the RDB Act U/s 19(1) of the Recovery of Debts and ' Bankruptcy Act, 1993 (hereinafter referred to as Act) Section 4 of the Bankers Books of Evidence Act, 1891 11 DRT, Ranchi 0.A 120 of 2021[J] Section 19(20) of the RDB Act U/s 19(4) of the RDB Act and Rule 11 of the DRT (Procedures) Rules, 1993, Regional Rural Bank Act, 1976 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT JHARKHAN RAJYA GRAMIN BANK v. MS BRIGHT ENGINEERING WORKS AND OTHERS