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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

remanded

Attorney(S)
Judges
  • HON'BLE SHRI JUSTICE VIVEK RUSIA
Acts
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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

remanded

Attorney(S)
Judges
  • HON'BLE SHRI JUSTICE VIVEK RUSIA
Acts
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Smart Summary

    ISLAMIYA KARIMIYA SOCIETY v. CHOUDHARY IKRAR QURESHI

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    ISLAMIYA KARIMIYA SOCIETY v. CHOUDHARY IKRAR QURESHI
    (Apr 29, 2024)