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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Attorney(S)
Judges
  • HON'BLE SHRI JUSTICE PRANAY VERMA
Acts
  • Section 428 of the Indian Penal Code and Section 11 of Protection of Cruelty to Animal Act, 1960.
  • Section 482 of the Code of Criminal Procedure
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Attorney(S)
Judges
  • HON'BLE SHRI JUSTICE PRANAY VERMA
Acts
  • Section 428 of the Indian Penal Code and Section 11 of Protection of Cruelty to Animal Act, 1960.
  • Section 482 of the Code of Criminal Procedure
See more information ...
Smart Summary

    VIKAS v. THE STATE OF MADHYA PRADESH

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    Comments

    VIKAS v. THE STATE OF MADHYA PRADESH
    (Feb 1, 2024)