Neutral Citation No. - 2024:AHC:69472-DB
Court No. - 39
Case :- WRIT - C No. - 12824 of 2024
Petitioner :- Akhil Bhartiya Ram Rajya Parishad
Respondent :- State of U.P. and Another
Counsel for Petitioner :- Kaushal Kishore Mani Tripathi,Sanjay Kumar Tripathi
Counsel for Respondent :- C.S.C.,Jitendra Ojha
Hon'ble Saumitra Dayal Singh,J.
Hon'ble Donadi Ramesh,J.
1. Having heard Sri Sanjay Kumar Tripathi, learned counsel for the petitioner, Sri
Jitendra Ojha, learned counsel for Election Commission of India and learned
Standing Counsel for the State, at present Sri Jitendra Ojha states that owing to
certain disputes amongst the party members, registration sought by the Akhil
Bhartiya Ram Rajya Parishad (Prem Ballabh Vyas) as a political party has been
rejected.
2. However, learned counsel for the petitioner states that the application for
registration moved by the above described political party is pending.
3. In view of the above, the writ petition is disposed of with direction, if any earlier
order has been passed rejecting the petitioner's claim for registration, let that order
be communicated to the petitioner, in writing within a period of two weeks from
today. If such application is pending, the same may be decided on its own merits as
expeditiously as possible, preferably within a period of two months from the date
this order may be communicated to the petitioner.
Order Date :- 22.4.2024
Noman
(Donadi Ramesh, J.) (S.D. Singh, J.)