Citation Codes Equivalent Citations citation codes Case Number WP-8625- 2019 Disposition dismissed Attorney(S) Judges HON'BLE SHRI JUSTICE VISHAL DHAGAT Acts ARTICLE 226 CONSTITUTION OF INDIA Rule 9 (6)(b) of M.P. Civil Services (Pension) Rules, 1976. Payment Rule 64 of M.P. Civil Services (Pension) Rules, 1976 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Un Reportable PARASNATH SHUKLA v. THE STATE OF MADHYA PRADESH