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AMICUS AI
Citation Codes
Neutral Citations
2024 PHHC 36619
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
  • Hon'ble Mr. Justice Tribhuvan Dahiya
Acts
  • Rule 143 of the Haryana Civil Services (General) Rules, 2016,
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Cites
Cited by
Citation Codes
Neutral Citations
2024 PHHC 36619
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
  • Hon'ble Mr. Justice Tribhuvan Dahiya
Acts
  • Rule 143 of the Haryana Civil Services (General) Rules, 2016,
See more information ...
Smart Summary

    SHARDA KUMARI v. STATE OF HARYANA AND OTHERS

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    Comments

    SHARDA KUMARI v. STATE OF HARYANA AND OTHERS
    (Mar 14, 2024)