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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Attorney(S)
Judges
  • JUSTICE K. BABU
Acts
  • SECTION 89 OF THE CODE OF THE CIVIL PROCEDURE READ WITH RULES 24 OF THE CIVIL PROCEDURE (MEDIATION) RULES, 2008.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Attorney(S)
Judges
  • JUSTICE K. BABU
Acts
  • SECTION 89 OF THE CODE OF THE CIVIL PROCEDURE READ WITH RULES 24 OF THE CIVIL PROCEDURE (MEDIATION) RULES, 2008.
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Smart Summary

    C.JAYAPRAKASH,(DIED) LEGAL REPRESENTATIVES IMPLEADED v. K.C.LALITHA

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    C.JAYAPRAKASH,(DIED) LEGAL REPRESENTATIVES IMPLEADED v. K.C.LALITHA
    (Apr 4, 2024)