JUDGMENT and IA No.14107/2021-EXEMPTION FROM FILING O.T.) SLP(Crl) No. 1249/2021 (II-B)
(WITH IA No.15299/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.15301/2021-EXEMPTION FROM FILING O.T.) Date : 13-04-2021 These petitions were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD HON'BLE MR. JUSTICE M.R. SHAH For Petitioner(s) Mr. Vinay Navare, Sr. Adv. Ms. Jaikriti S. Jadeja, AOR
For Respondent(s) Mr. Nikhil Goel, AOR Ms. Naveen Goel, Adv.
Mr. Dushyant Sarna, Adv.
Mr. Vinay Mathew, Adv.
2
Mr Aniruddha P Mayee, AOR Mr. J.S. Attri, Sr. Adv. Mr. Haresh Raichura, AOR Ms. Saroj Raichura, Adv. Mr. Kalp Raichura, Adv. Mr. Ram Bhadauria, Adv. Mr. Purvish Jitendra Malkan, AOR Ms. Dharita Purvish Malkan, Adv. Mr. Jitendra M. Malkan, Adv. Ms. Deepa Gorasia, Adv. Mr. Alok Kumar, Adv. Ms. Neha Ambashtha, Adv. Ms. Nandini Chhabra, Adv. Ms. Bhavna Sarkar Adv. UPON hearing the counsel the Court made the following
O R D E R
1 Leave granted.
2 Mr Nikhil Goel, learned counsel, has, in pursuance of the previous order of this Court dated 5 April 2021, appeared as amicus curiae on behalf of the accused Dinesh Karshan Akhiyani and Vanraj Karshan Akhiyani in SLP(Crl) No 1245 of 2021 and SLP(Crl) No 1248 of 2021 respectively.
3 We have heard Mr Vinay Navare, learned Senior Counsel with Ms Jaikriti S Jadeja, learned counsel appearing on behalf of the appellant, Mr Aniruddha P Mayee, learned Standing Counsel appearing on behalf of the State of Gujarat and Mr Nikhil Goel, learned counsel, Mr J S Attri, learned Senior Counsel and Mr Purvish Jitendra Malkan, learned counsel appearing on behalf of the respondents - accused.
4 Judgment reserved.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) AR-CUM-PS COURT MASTER