Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

remanded

Attorney(S)
Judges
  • HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE
Acts
  • Rule 11 of the Rules of 2011,
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Click here to upload
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

remanded

Attorney(S)
Judges
  • HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE
Acts
  • Rule 11 of the Rules of 2011,
See more information ...
Smart Summary

    MOHAR SINGH ARGAL v. THE STATE OF MADHYA PRADESH

    Use AI to get other relevant cases.
    Try AI Pro free for 7 days Upgrade to AI Pro

    Comments

    MOHAR SINGH ARGAL v. THE STATE OF MADHYA PRADESH
    (Apr 1, 2024)