JAYANT V NABAR v. M/O INFORMATION AND BROADCASTING | Central Administrative Tribunal | Judgment | Law | CaseMine

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Case Number

O.A./385/2017

Acts

SECTION 19 ADMINISTRATIVE TRIBUNALS ACT 1985

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Cites

JAYANT V NABAR v. M/O INFORMATION AND BROADCASTING

Central Administrative Tribunal
Mar 27, 2024

Citation Codes

Equivalent Citations

citation codes

Case Number

O.A./385/2017

Acts

SECTION 19 ADMINISTRATIVE TRIBUNALS ACT 1985

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