Citation Codes Equivalent Citations citation codes Case Number RP-209- 2023 Attorney(S) Judges HON'BLE SHRI JUSTICE MANINDER SINGH BHATTI Acts SECTION 11 FAMILY COURTS ACT Order 47 Rule 1 CPC See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Un Reportable SMT. MONIKA VYAS v. ABHISHEK VYAS