BEFORE THE CONSUMER DISPUTE REDRE SSAL DISTRICT
COMMISSION AT AHMEDABAD
Opponent
Complainant : Shiluben Manan Chokshi Residing At,
AR
M. M. JOSHI+ -1
AHMEDABAD DIST
GUJARAT STATE
NTR 1275/2010 11, Navyug Socicty, Ambawadi Ahmedabad-380015.
Complaint No. Sof 2021 Versus
A.The New India Assurance Company ltd. At, 41, Shrimali Society, 1st Floor Neptune House, Mithakhali Six Road, Navrangpura, Ahmedabad -380009.
2. Healthlndia Insurance TPA Services Pvt. Ltd. At, 606, 6th Floor, Sheth Corporate Tower, Nagri Hospital to Gujarat College Road, Ellisbridge, Ahmedabad-380006.
3. HCG Hospital (A unit of Healthcare Global Enterprises Limited)
At, 1, Maharashtra Society, Nr.Mithakhali Six Roads, Ellisbridge, Ahmedabad-380006 Complaint under Consumer Protection Act, 2019 against the Opponents are under. Complainant hereby submits that:
21060034209500004022
1. That Complainant is proposing Mediclaim Insurance policy- New India Mediclaim Policy for himself continuously from more than 20 years from Opponent no.1 insurance company and further renewed from time to time every year without any break till date. The said claim disputed year of Policy is for the period dated 05/09/2020 to dated 04/09/2021 vide policy no. for Sum insured amount for
+ Rs.8,00,000/- (Rupees Eight Lakhs Only)
(Rupees Two Lakhs Only) as Cumulative Bonus Total Amounting Rs.10,00,000/- (Rupees Ten Lakhs only) for herself. (Copy of Policy is attached herewith).
Rs.2,00,000/
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