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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • U/Sec. 35 of the Consumer Protection Act, 2019.
  • Section 38 (9) (c) of Consumer Protection Act 2019
  • Section 38 (6) of Consumer Protection Act, 2019.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • U/Sec. 35 of the Consumer Protection Act, 2019.
  • Section 38 (9) (c) of Consumer Protection Act 2019
  • Section 38 (6) of Consumer Protection Act, 2019.
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Smart Summary

    Prakash Kumar Mohanty. v. Euro school Whitefield campus.

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    Comments

    Prakash Kumar Mohanty. v. Euro school Whitefield campus.
    (Mar 14, 2024)