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CENTRAL ADMINISTRATIVE TRIBUNAL LUCKNOW
Order Sheet
Item no.: 5
O.A./261/2021 (LUCKNOW)
[ PENSION ]
[ SENIOR CITIZEN ]
With
M.A./672/2023
Court No.: 1
No of Adjournment: 23
Order Dated: 07/03/2024
RAJ KAMAL
Vs
UNION OF INDIA
For Applicant(s) Advocate : NONE
For Respondent(s) Advocate : PRAYAGMATI GUPTA
Notes of The Registry Order of The Tribunal
Matter taken up in the revised list.
None present on behalf of the applicant to press the OA.
Heard learned counsel for the respondents and perused the
records.
Perusal of order-sheet reveals that this OA was listed on
09.02.2024, on that day also applicant was absent.
Today also none present on behalf of the applicant to press the
OA, hence, it appears that applicant is not interested in
prosecution of the OA.
In view of above, the OA is dismissed for want of
prosecution.
MAs pending, if any, also stand disposed of.
JUSTICE ANIL KUMAR OJHA
MEMBER (J)
/JNS/