Citation Codes Equivalent Citations citation codes Case Number Crl.MC 4802/2021 Disposition allowed Attorney(S) Judges DR. JUSTICE KAUSER EDAPPAGATH Acts Section 482 of Cr.P.C Section 15 of the Protection of Children from Sexual Offences Act, 2012 (POCSO Act) and under Section 67B of the Information Technology Act, 2000 (IT Act). See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account