Citation Codes Equivalent Citations citation codes Case Number MCC-3142- 2022 Disposition dismissed Attorney(S) Judges HON'BLE SHRI JUSTICE MANINDER SINGH BHATTI Acts SECTION 13 A HINDU MARRIAGE ACT SECTION 11 FAMILY COURTS ACT SECTION 24 HINDU MARRIAGE ACT section 125 of Cr.P.C. provisions of Domestic Violence Act section 125 (3) of Cr.P.C. section 125 (3) of Cr.P.C., under section 498-A of IPC See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Un Reportable SURBHI SHRIVASTAVA v. SHRI ANKIT SHRIVASTAVA