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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • 500 072' ...RE''.NDENT'/RE.i,.)NDENTS,,EFENDANT. IA NO:2 OF 2022 Petition under( )rder 39 Rules'1 &2 of CPC
  • CMA NOS: 482 AND 495 OF 2022 CMA NO.4 oF 2022: Appeal under Order 43 Rule 1
  • 43 Rule 1 of cPC
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • 500 072' ...RE''.NDENT'/RE.i,.)NDENTS,,EFENDANT. IA NO:2 OF 2022 Petition under( )rder 39 Rules'1 &2 of CPC
  • CMA NOS: 482 AND 495 OF 2022 CMA NO.4 oF 2022: Appeal under Order 43 Rule 1
  • 43 Rule 1 of cPC
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Smart Summary

    Kavali , Manne Satyamma v. S.N.Reddy

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    Comments

    Kavali , Manne Satyamma v. S.N.Reddy
    (Feb 13, 2023)