Citation Codes Neutral Citations 2024 DHC 795 Equivalent Citations citation codes Case Number CRL.M.C.-2069/2022 Disposition NA Attorney(S) Judges Justice Navin Chawla Acts Sections 313/376/494 of the Indian Penal Code, 1860 (in short, 'IPC'), 1 Section 311 of the Cr.P.C. Section 482 of the Code of Criminal Procedure, 1973 (in short, 'CrPC') See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account