IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (S) No. 2543 of 2023
Sher Mohammad … … Petitioner
Versus
State of Jharkhand and others … … Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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For the Petitioner : Mr. Atanu Banerjee, Advocate
For the Respondents : Mr. Sanjoy Piprawall, Advocate
: Mrs. Pinky Tewari, Advocate
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10/05.02.2024 Learned counsel for the parties are present.
2. Learned counsel for the parties submit that pleadings in this
case is complete.
3. Post this case on 20.02.2024.
4. In the meantime, learned counsel for the parties shall file their
list of dates, synopsis of argument and the judgement which they seek
to rely upon much prior to the next date of listing.
(Anubha Rawat Choudhary, J.)
Binit