Citation Codes Neutral Citations 2024 DHC 796 Equivalent Citations citation codes Case Number BAIL APPLN.-857/2023 Disposition NA Attorney(S) Judges Justice Navin Chawla Acts NARCOTIC DRUGS AND PSYCHOTROPIC SUBSTANCES ACT 1985 ARTICLE 21 CONSTITUTION OF INDIA NDPS Act, Patiala House Courts, New Delhi Section 439 of the Code of Criminal Procedure, 1973 (in short, 'CrPC') Section 37 of the NDPS Act. 29. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account