Citation Codes Equivalent Citations citation codes Case Number CRIMINAL APPEAL No. - 2290 of 2023 Disposition in part Attorney(S) Bisunbablu Mishra G.A. Judges Hon’ble Mr. Justice Shamim Ahmed Acts Section 14-A(1) of the S.C./S.T. Act provisions for bail likeNDPS (S.37), PMLA (S.45), UAPA (S.43D(5), Companies Act, 212(6), etc. 2 D) Economic NDPS S. 37, 45 PMLA, 212(6) Companies Act 43 d(5) of UAPA, Sections 323, 504 I.P.C. and Section 3(1) (Da), (Dha) of SC/ST Act, Police See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account