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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
  • HON'BLE SHRI JUSTICE VIVEK AGARWAL
Acts
  • Order XI Rule 21,
  • Order XI Rule 21 C.P.C.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
  • HON'BLE SHRI JUSTICE VIVEK AGARWAL
Acts
  • Order XI Rule 21,
  • Order XI Rule 21 C.P.C.
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Smart Summary

    SMT. VEERMATI SHARMA (DEAD) THROUGH LRS. BHUPENDRA SHARMA v. SHRI D.N. SHRIVASTAVA

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    Comments

    SMT. VEERMATI SHARMA (DEAD) THROUGH LRS. BHUPENDRA SHARMA v. SHRI D.N. SHRIVASTAVA
    (Jan 23, 2024)