Citation Codes Equivalent Citations citation codes Case Number WP-28151- 2023 Disposition allowed Attorney(S) Judges HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI HON'BLE SHRI JUSTICE DEVNARAYAN MISHRA Acts SECTION 16 ARBITRATION ACT ARTICLE 226 CONSTITUTION OF INDIA ARTICLE 227 CONSTITUTION OF INDIA SECTION 35 INDIAN STAMP ACT Section 16 of the 1 Arbitration and Conciliation Act, 1996 Article 6(d)(i) of the Indian Stamp Act. Nations Convention on International Trade Regulation and Arbitration Laws) Model Law and Rules, Section 34......." 1 8 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT SUNCITY DHOOT COLONIZERS PVT.LTD. THROUGH ITS AUTHORIZED SIGNATORY SHRI RAMANJANEYE VARA PRASAD v. RAM CHANDRA PATIDAR