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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Attorney(S)
Judges
  • HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE
Acts
  • Section 354-D (stalking) of IPC
  • Section 354-D of IPC.
  • Section 482 of Cr.P.C.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Attorney(S)
Judges
  • HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE
Acts
  • Section 354-D (stalking) of IPC
  • Section 354-D of IPC.
  • Section 482 of Cr.P.C.
See more information ...
Smart Summary

    TARUN BHARTI v. THE STATE OF MADHYA PRADESH

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    Comments

    TARUN BHARTI v. THE STATE OF MADHYA PRADESH
    (Jan 2, 2024)