Citation Codes Equivalent Citations citation codes Case Number MP-2812- 2021 Disposition allowed Attorney(S) Judges HON'BLE SHRI JUSTICE PRANAY VERMA Acts SECTION 106 TRANSFER OF PROPERTY ACT ARTICLE 227 CONSTITUTION OF INDIA TRANSFER OF PROPERTY ACT Order 6 Rule 17 of the CPC Section 12(1) of the M.P. Accommodation Control Act, 1961. See more information ... Smart Summary Please sign up to generate summary. RAMESH v. KAILASH