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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • R.K. Sharma
Acts
  • undertakings) Act 5 of 1970;
  • Section 19(1) of the Recovery of Debts & Bankruptcy Act, 1993,
  • provisions of Section 19(2) of the Recovery of Debts and Bankruptcy Act 1993
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • R.K. Sharma
Acts
  • undertakings) Act 5 of 1970;
  • Section 19(1) of the Recovery of Debts & Bankruptcy Act, 1993,
  • provisions of Section 19(2) of the Recovery of Debts and Bankruptcy Act 1993
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Smart Summary

    INDIAN BANK (ALLAHABAD BANK) v. Jagdamba Liquified Steels Limited

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    Comments

    INDIAN BANK (ALLAHABAD BANK) v. Jagdamba Liquified Steels Limited
    (Dec 11, 2023)