Citation Codes Equivalent Citations citation codes Case Number MP 6547/2023 Disposition allowed Attorney(S) Mangesh Bhachawat Judges HON'BLE SHRI JUSTICE ACHAL KUMAR PALIWAL Acts ARTICLE 227 CONSTITUTION OF INDIA Order 1 Rule 10 of CPC Order 1 Rule 10 See more information ... Smart Summary Please sign up to generate summary. Dwarkadheesh v. Hemant