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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
  • HON'BLE SHRI JUSTICE VIVEK RUSIA
Acts
  • Section 372 of the Indian Succession Act,
  • Section 372 of the Indian 2 (VIVEK RUSIA) JUDGE Succession Act,
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
  • HON'BLE SHRI JUSTICE VIVEK RUSIA
Acts
  • Section 372 of the Indian Succession Act,
  • Section 372 of the Indian 2 (VIVEK RUSIA) JUDGE Succession Act,
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Smart Summary

    MRS. YASMEEN BHOTE v. CHIEF MANAGER

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    Comments

    MRS. YASMEEN BHOTE v. CHIEF MANAGER
    (Dec 15, 2023)