Citation Codes Equivalent Citations citation codes Case Number WP-5442- 2019 Disposition dismissed Attorney(S) Judges HON'BLE SHRI JUSTICE VIVEK RUSIA Acts PREVENTION OF CORRUPTION ACT Section 9(4) of M.P. Civil Services (Pension) Rules, 1976 (in short '' Pension Rules'') sub-rule (1) sub-rule [(2)] of Rule 60, provisions of Rule 8 of the M.P. Pension Rules provision of Rule 64 the M.P. Pension Rules Rule 9 (6) (B) of Pension Rules, sub-rule (5) of Rule 43]. (6) Rules 9 (4) & (6) of the M.P. Pension Rules Sub Rule 4 of Rule 9 Rules 9 (4), 9(6) and 64 of the M.P. Pension Rules Rule 64 of the M.P. Pension Rules. Hence under Rule 9 (4) Section 13(1) E and 13 (2) of the PC Act rule 64 of the M.P. Pension Rules. Rule 9 of the M.P. Pension Rules Rules 64 of the M.P. Pension Rules sub- rule (2), Rule 9 (4) of the M.P. Pension Rules, See more information ... Smart Summary Please sign up to generate summary. JUDGMENT PREM RAO CHANDELKAR v. WATER RESOURCE DEPARTMENT