Citation Codes Equivalent Citations citation codes Case Number /958/2020 Judges R.K. Sharma Acts BANKING COMPANIES ACQUISITION AND TRANSFER OF UNDERTAKINGS ACT 1970 provision the S.A.R.F.A.E.S.I. Act, 2002), provisions of section 19( Bankruptcy Act, 1993 Section 19(1) of the Recovery of Debts & Bankruptcy Act, 1993, Recovery of Debts and Bankruptcy Act, 1993 section 65 B(2) of Indian Evidence act, section 2-A(b) o Bankers Book Evidence Act,1891 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT PUNJAB NATIONAL BANK v. SHRI BALAJI TIMBER AND CO