Citation Codes Equivalent Citations citation codes Case Number /441/2018 Disposition dismissed Judges Seema Dalal Acts BANKING COMPANIES ACQUISITION AND TRANSFER OF UNDERTAKINGS ACT SOCIETIES REGISTRATION ACT 1860 Section 4 of the Bankers Books Evidence Act, 1891 section 58 of the Indian Evidence Act, 1872 runs as under:- Section 58 of the Indian Evidence Act, 1872 58 Facts u/s 19 of the Recovery of Debts Due to Banks and Financial Institutions Act, 1993, now Recovery of Debts and Bankruptcy Act, 1993 (here-in-after referred to as Act) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT PUNJAB NATIONAL BANK v. M S BACCHAN LAL TECHNICAL MAHA VIDYALAYA