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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition
Attorney(S)
Acts
  • ARTICLE 300 A CONSTITUTION OF INDIA
  • Ser:tion 11 of the Pension Act, 1871,
  • provisions of Sec. 60 (1) (g) CpC, Sec. 11 of the Pcnsions Act, 1971
  • Section I 1 c.f Lh.r: Pcnsiorrs Act, 187
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition
Attorney(S)
Acts
  • ARTICLE 300 A CONSTITUTION OF INDIA
  • Ser:tion 11 of the Pension Act, 1871,
  • provisions of Sec. 60 (1) (g) CpC, Sec. 11 of the Pcnsions Act, 1971
  • Section I 1 c.f Lh.r: Pcnsiorrs Act, 187

    M. Ramanuja Charyulu, v. Prl.Secy., Finance dept., State of T.S.,

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    Comments

    M. Ramanuja Charyulu, v. Prl.Secy., Finance dept., State of T.S.,
    (Aug 17, 2023)