M. SWAMINATHAN v. THE CHAIRMAN AND MANAGING DI, Madras High Court, Judgment, Law, casemine.com

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Case Number

WP.41986/2006

Attorney(S)

Judges

Hon'ble Mr.Justice P. Velmurugan

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M. SWAMINATHAN v. THE CHAIRMAN AND MANAGING DI

W.P.Nos.41986 & 10973 of 2006

IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED : 11.11.2020

CORAM

THE HONOURABLE MR. JUSTICE P.VELMURUGAN

W.P.Nos.41986 & 10973 of 2006

M.P.No.1 of 2006 in W.P.No.41986 of 2006 M.Swaminathan ... Petitioner in both W.Ps Versus

1.The Chairman and Managing Director, Indian Bank, Head Office,

31, Rajaji Saalai, Chennai-600 001. 2.The Executive Director,

Indian Bank, Head Office,

31, Rajaji Saalai, Chennai-600 001. 3.Sri Jayanthilal Jain

General Manager & Disciplinary Authority Planning and Economic Affairs, Indian Bank, 31, Rajaji Saalai, Chennai-600 001. 4.The Deputy General Manager

Human Resources Management Department, Indian Bank, Head Office,

31, Rajaji Saalai, Chennai-600 001. 5.Assistant General manager and Circle Head, Indian Bank Circle Office TKM Complex, 45-51 Katpadi Road,

Vellore-632 001.

6.The Chief Manager (DP Cell),

Human Resources Management Department, Indian Bank, Head Office, Chennai. ... Respondent in W.P.No.41986/2006

1/4

1.The Chairman and Managing Director, Indian Bank, Head Office,

31, Rajaji Saalai, Chennai-600 001. 2.The Assistant General Manager (PL) Indian Bank,

HO, Personnel Department,

31, Rajaji Salai, Chennai-600 001. 3.The Deputy General Manager Human Resources Management Department Indian Bank, Head Office,

31, Rajaji Saalai, Chennai-600 001. 4.General Manager & Disciplinary Authority Planning and Economic Affairs Indian Bank

31, Rajaji Saalai, Cennai-600 001. ... Respondent in W.P.No.10973/2006

PRAYER in W.P.No.41986/2006: Writ petition is filed under Article 226 of the Constitution of India praying for the issuance of a Writ of Certiorarified Mandamus seeking for direction against the respondents herein calling for all the records relating to the impugned order Ref No. Nil dated 20.06.2006 passed by the second respondent and quash the said order dated 20.06.2006 and consequently direct the respondents to refund the amounts already deducted from the petitioner's salary pursuant to the orders dated 25.05.2001 and 20.06.2006 from September, 2005.

PRAYER in W.P.No.10973/2006: Writ petition is filed under Article 226 of the Constitution of India praying for the issuance of a Writ of Certiorarified Mandamus seeking for direction against the respondents herein calling for all the records relating to petitioner's application dated 26.12.2000 submitted to go on voluntary retirement under Voluntary Retirement Scheme-2000 and quash the order dated

2/4

11.07.2001 passed by the second respondent rejecting petitioner's VRS application and direct the respondents to permit me to go on voluntary retirement under VRS- 2000 scheme based on petitioner's application dated 26.12.2000. For Petitioner's in both W.Ps : No appearance

For Respondents in both W.Ps. : No Appearance

C O M M O N O R D E R

Earlier when the matters were taken up for hearing on 07.10.2020, there was no representation for both sides and the matters were directed to be posted on

04.11.2020.

2. When the above Writ Petitions were posted for hearing on 04.11.2020, there was no representation for the petitioner and hence, the matter was posted today "for dismissal". Even today, (11.11.2020) there is no representation on behalf of the petitioner either in person or through the counsel on record. Hence, the Writ Petitions are dismissed for non-prosecution. No costs. Consequently, connected miscellaneous petition is closed.

11.11.2020

mpa

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P.VELMURUGAN,J.

Mpa To

1.The Chairman and Managing Director, Indian Bank, Head Office,

31, Rajaji Saalai, Chennai-600 001. 2.The Executive Director,

Indian Bank, Head Office,

31, Rajaji Saalai, Chennai-600 001. 3.Sri Jayanthilal Jain

General Manager & Disciplinary Authority Planning and Economic Affairs, Indian Bank, 31, Rajaji Saalai, Chennai-600 001. 4.The Deputy General Manager

Human Resources Management Department, Indian Bank, Head Office,

31, Rajaji Saalai, Chennai-600 001. 5.Assistant General manager and Circle Head, Indian Bank Circle Office TKM Complex, 45-51 Katpadi Road,

Vellore-632 001.

6.The Chief Manager (DP Cell),

Human Resources Management Department, Indian Bank, Head Office, Chennai. 7.The Assistant General Manager (PL) Indian Bank,

HO, Personnel Department,

31, Rajaji Salai, Chennai-600 001.

W.P.Nos.41986 & 10973 of 2006

M.P.No.1 of 2006 in W.P.No.41986 of 2006

11.11.2020

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M. SWAMINATHAN v. THE CHAIRMAN AND MANAGING DI

M. SWAMINATHAN v. THE CHAIRMAN AND MANAGING DI

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