Court No. - 48
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33027 of 2008
Petitioner :- Rajo Devi
Respondent :- State Of U.P.
Petitioner Counsel :- P.S. Shukla
Respondent Counsel :- Govt. Advocate
Hon'ble Vedpal,J.
List revised.
None responds on behalf of the applicant to press the application.
It is, therefore, dismissed for non-prosecution.
Order Date :- 8.3.2010
Tripathi
Neutral Citation No. - 2010:AHC:26827