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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Attorney(S)
Judges
  • HON'BLE SHRI JUSTICE PRANAY VERMA
Acts
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Attorney(S)
Judges
  • HON'BLE SHRI JUSTICE PRANAY VERMA
Acts
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Smart Summary

    MRS. SHWETA W/O MANISH v. MANISH

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    Comments

    MRS. SHWETA W/O MANISH v. MANISH
    (Apr 26, 2023)