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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Attorney(S)
  • petitionerAdvocate : J R Rana
  • respondentAdvocate : Prabodh Kumar
Acts
  • provisions of Section 20 of the Army $ Act read with Rule 17 of the Army Rules
  • provisions of Army Rule 180
  • Section 20 of the Army Act read with Rule 17 of the Army Rules
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Attorney(S)
  • petitionerAdvocate : J R Rana
  • respondentAdvocate : Prabodh Kumar
Acts
  • provisions of Section 20 of the Army $ Act read with Rule 17 of the Army Rules
  • provisions of Army Rule 180
  • Section 20 of the Army Act read with Rule 17 of the Army Rules
See more information ...
Smart Summary

    Sep /NA Manish Yadav v. UOI ,COAS,GOC ,15 Infantry DIv C/o 56 APO,The DG Army Medical Crops IHQof MoD (Army) L Blcok DHQ PO New Delhi 11001,The …

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    Comments

    Sep /NA Manish Yadav v. UOI ,COAS,GOC ,15 In...
    (Aug 22, 2023)