Citation Codes Equivalent Citations citation codes Case Number /62/2022 Disposition allowed Judges R. S. KULHARI Acts SECTION 19 A RECOVERY OF DEBTS DUE TO BANKS AND FINANCIAL INSTITUTIONS ACT 1993 Evidence Act 21 Authorization 13(2) of 23109 05.04.2021 SARFAESI Act 2002 20 Statement See more information ... Smart Summary Please sign up to generate summary. JUDGMENT UNION BANK OF INDIA v. M/S SRI VENKATESWARA AGENCIES