Citation Codes Equivalent Citations citation codes Case Number MCRC-15173- 2017 Disposition allowed Attorney(S) Judges HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL Acts Section 17 (2) of P.F.A, Act 1954 P.F.A Act, 1954 to the FSS Act, 2006, Section 482 of Code of Criminal Procedure, 1973 P.F.A, Act, 1954 Section 52 of the Food Safety and Standard Act, 20067. Sections 26 (2) (i), 26 (2) (ii), 26 (2) (iii), 27 (1), 31 (1), 66 (i) read with Sections 59 (1), 51, 52, 63, 66 (I) of the Food Safety and Standard Act, 2006. Prevention of Food Administration Act, 1954 Section 42 (3) of the Food Safety and Standard Act, 2006 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Un Reportable RAVINDRA KUMAR v. THE STATE OF MADHYA PRADESH