Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Attorney(S)
Acts
  • Central Act i.e., the Transgender Persons (Protection of Rights) Act, 2Ol9
  • Persons (Protection of Rights) Act, 2079. Referring to various provisions of the Transgender Persons (Protection of Rights) Act, 2Ol9,
  • Andhra Pradesh (Telangana Area) Eunuchs Act, 1329 Fasli, norv called the Telangana Ilunuchs Act, 1329 Fasli. 12 7 9. Respondent No.2
  • 9 4 5. Telangana Eunuchs Act, 1329
  • Andhra Pradesh (Telangana Art:a) Eunuchs Act, 1329
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Click here to upload
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Attorney(S)
Acts
  • Central Act i.e., the Transgender Persons (Protection of Rights) Act, 2Ol9
  • Persons (Protection of Rights) Act, 2079. Referring to various provisions of the Transgender Persons (Protection of Rights) Act, 2Ol9,
  • Andhra Pradesh (Telangana Area) Eunuchs Act, 1329 Fasli, norv called the Telangana Ilunuchs Act, 1329 Fasli. 12 7 9. Respondent No.2
  • 9 4 5. Telangana Eunuchs Act, 1329
  • Andhra Pradesh (Telangana Art:a) Eunuchs Act, 1329
See more information ...
Smart Summary

    Vyjayanti Vasanta Mogli Alias M.Vijay Kumar/Vijay Jagdish Mogli v. The State of Telangana and 5 Others

    Use AI to get other relevant cases.
    Try AI Pro free for 7 days Upgrade to AI Pro

    Comments

    Vyjayanti Vasanta Mo... v. The State of Telanga...
    (Jul 6, 2023)