Citation Codes Equivalent Citations citation codes Case Number MCRC-39212- 2022 Attorney(S) Judges HON'BLE SHRI JUSTICE VISHAL DHAGAT Acts DHAGAT) JUDGE Section 5(L)/6 of Protection of Children from Sexual Offences Act Section 439 of Cr.P.C. Sections 354 of Indian Penal Code and Sections 5(L)/6 of Protection of Children from Sexual Offences Act. Section 437(3) of Cr.P.C. C.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account