Citation Codes Neutral Citations 2023 DHC 6254 Equivalent Citations citation codes Case Number CRL.REV.P.-605/2018 Disposition NA Attorney(S) Judges Justice Subramonium Prasad Acts Public Premises Act Section 401 of Cr.P.C. Sections 27(1)(b) and (d) of the Special Marriage Act, 1954 Section 397 Cr.P.C. Article 15(3) Section 125 Cr.P.C. Section 401 of I.P.C. Article 39 of the Constitution of India Section 482 of the Code of Criminal Procedure, 1973 Sections 397/401 Cr.P.C. Articles 14 and 16 of the Constitution of India Foreign Marriage Act See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account