ABHILASH KRISHNAN & HEMADAS v. KRISHNA ENTERPRISES | RERA | Judgment | Law | CaseMine

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Citation Codes

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citation codes

Case Number

CMP/210322/0007816

Disposition

allowed

Acts

SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016
Apartment Ownership Act, 1972,
Society Act, 1959

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Cites

ABHILASH KRISHNAN & HEMADAS v. KRISHNA ENTERPRISES

RERA
Jan 25, 2023

Citation Codes

Equivalent Citations

citation codes

Case Number

CMP/210322/0007816

Disposition

allowed

Acts

SECTION 31 REAL ESTATE REGULATION AND DEVELOPMENT ACT 2016
Apartment Ownership Act, 1972,
Society Act, 1959

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ABHILASH KRISHNAN & HEMADAS v. KRISHNA ENTERPRISES

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