Citation Codes Equivalent Citations citation codes Case Number MCC-2937- 2022 Disposition NA Attorney(S) Judges HON'BLE SHRI JUSTICE DWARKA DHISH BANSAL Acts SECTION 13 A HINDU MARRIAGE ACT Section 12 of the Domestic Violence Act Section 24 of the Code of Civil Procedure, See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Un Reportable SMT SAVITA DHOTE v. BHASKAR DHOTE