Citation Codes Equivalent Citations citation codes Case Number Crl.MC 1168/2022 Disposition dismissed Attorney(S) Judges JUSTICE RAJA VIJAYARAGHAVAN V. Acts PREVENTION OF CORRUPTION ACT 5 Section 307 IPC and the Arms Act, Section 447, 323, 324, 307 r/w. Section 34 of the IPC. Section 307 IPC and/or the Arms Act, Section 307 IPC and the Arms Act, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account