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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Judges
  • R. S. KULHARI
Acts
  • provision of Section 19(20) of the Recovery of Debts Due to Banks and Financial Institution Act, 1993
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Judges
  • R. S. KULHARI
Acts
  • provision of Section 19(20) of the Recovery of Debts Due to Banks and Financial Institution Act, 1993
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Smart Summary

    BANK OF INDIA v. M/S MARUTI CIVIL WORKS

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    Comments

    BANK OF INDIA v. M/S MARUTI CIVIL WORKS
    (Aug 10, 2023)