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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
Acts
  • Section 439 of Cr.P.C
  • Sections 5/13 ofM.P. Drugs Control Act and Section 8/21, 22 of NDPS Act.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
Acts
  • Section 439 of Cr.P.C
  • Sections 5/13 ofM.P. Drugs Control Act and Section 8/21, 22 of NDPS Act.

    SHIVPRASAD BHUJWA v. THE STATE OF MADHYA PRADESH

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    SHIVPRASAD BHUJWA v. THE STATE OF MADHYA PRADESH
    (Jul 7, 2023)