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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Attorney(S)
Judges
  • HON'BLE SHRI JUSTICE VIVEK AGARWAL
Acts
  • Sections 420, 467, 468, 471 and 34 of I.P.C.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Attorney(S)
Judges
  • HON'BLE SHRI JUSTICE VIVEK AGARWAL
Acts
  • Sections 420, 467, 468, 471 and 34 of I.P.C.
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Smart Summary

    JAYANT KISHORE PANDEY v. THE STATE OF MADHYA PRADESH

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    Comments

    JAYANT KISHORE PANDEY v. THE STATE OF MADHYA PRADESH
    (Jul 11, 2023)