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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

NA

Attorney(S)
Judges
  • HON'BLE SHRI JUSTICE DWARKA DHISH BANSAL
Acts
  • SECTION 13 A HINDU MARRIAGE ACT
  • Section 125 Cr.P.C, Section 498-A of IPC, Section 9 of the Hindu Marriage Act and Section 12 of the Domestic Violence Act
  • Section 24 of the Code of Civil Procedure,
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

NA

Attorney(S)
Judges
  • HON'BLE SHRI JUSTICE DWARKA DHISH BANSAL
Acts
  • SECTION 13 A HINDU MARRIAGE ACT
  • Section 125 Cr.P.C, Section 498-A of IPC, Section 9 of the Hindu Marriage Act and Section 12 of the Domestic Violence Act
  • Section 24 of the Code of Civil Procedure,
See more information ...
Smart Summary

    SMT. SANDHYA SAINI v. KAPIL BADHOULIYA

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    Comments

    SMT. SANDHYA SAINI v. KAPIL BADHOULIYA
    (Aug 2, 2023)