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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Attorney(S)
Judges
  • HON'BLE SHRI JUSTICE ROOPESH CHANDRA VARSHNEY
Acts
  • section 482 Cr.P.C.
  • Sections 420, 467, 468, 469, 470 of IPC
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Attorney(S)
Judges
  • HON'BLE SHRI JUSTICE ROOPESH CHANDRA VARSHNEY
Acts
  • section 482 Cr.P.C.
  • Sections 420, 467, 468, 469, 470 of IPC
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Smart Summary

    RASAL GURJAR v. THE STATE OF MADHYA PRADESH

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    Comments

    RASAL GURJAR v. THE STATE OF MADHYA PRADESH
    (Aug 3, 2023)